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Supreme Court - Daily Orders

Haneef @ Muda vs The State Of Uttarakhand on 10 February, 2021

Bench: Navin Sinha, Krishna Murari

     ITEM NO.101               Court 12 (Video Conferencing)             SECTION II

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Criminal Appeal            No(s).    309/2018

     HANEEF @ MUDA                                                   Appellant(s)

                                                 VERSUS

     THE STATE OF UTTARAKHAND                                        Respondent(s)

     Date : 10-02-2021 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE NAVIN SINHA
                         HON'BLE MR. JUSTICE KRISHNA MURARI

     For Appellant(s)              Mr.   Sanjay Kumar Dubey, Adv.
                                   Ms.   Shuchi Singh, Adv.
                                   Mr.   Krishna Kant Dubey, Adv.
                                   Mr.   Rajiv Ranjan Dwivedi, AOR

     For Respondent(s)             Mr. Ashutosh Kumar Sharma, Adv.
                                   Mr. Jatinder Kumar Bhatia, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List on 11.02.2021 (NEETA SAPRA) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rachna Date: 2021.02.10 17:43:41 IST Reason: