Supreme Court - Daily Orders
Haneef @ Muda vs The State Of Uttarakhand on 10 February, 2021
Bench: Navin Sinha, Krishna Murari
ITEM NO.101 Court 12 (Video Conferencing) SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 309/2018
HANEEF @ MUDA Appellant(s)
VERSUS
THE STATE OF UTTARAKHAND Respondent(s)
Date : 10-02-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. Sanjay Kumar Dubey, Adv.
Ms. Shuchi Singh, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR
For Respondent(s) Mr. Ashutosh Kumar Sharma, Adv.
Mr. Jatinder Kumar Bhatia, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 11.02.2021 (NEETA SAPRA) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rachna Date: 2021.02.10 17:43:41 IST Reason: