Karnataka High Court
M/S Aura Engineering Contracts Pvt Ltd vs Sri M/S Lehary Instrumentation And ... on 18 September, 2025
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NC: 2025:KHC:39405-DB
RFA No. 2577 of 2023
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 18TH DAY OF SEPTEMBER, 2025
PRESENT
THE HON'BLE MRS. JUSTICE ANU SIVARAMAN
AND
THE HON'BLE MR. JUSTICE RAJESH RAI K
REGULAR FIRST APPEAL NO. 2577 OF 2023 (MON)
BETWEEN:
1. M/S AURA ENGINEERING CONTRACTS PVT LTD
OFFICE AT NO.37/12, 2ND MAIN
NAGARBHAVI MAIN ROAD
GOVINDRAJNAGAR
BANGALORE - 560 040
REPRESENTED BY
ITS MANAGING DIRECTOR
SRI SURESH BABU T R
AGED ABOUT 63 YEARAS
2. M/S AURA ENGINEERING CONTRACTS PVT LTD
Digitally signed
by OFFICE AT NO 37/12, 2ND MAIN
CHANNEGOWDA
PREMA NAGARBHAVI MAIN ROAD
Location: High GOVINDRAJNAGAR
Court of
Karnataka BANGALORE - 560 040
REPRESENTED BY
ITS MANAGING DIRECTOR
SMT VEENA BASAVARAJAIAH
AGED ABOUT 56 YEARS
...APPELLANTS
(BY SRI. VELMURUGAN S., ADVOCATE- (ABSENT))
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NC: 2025:KHC:39405-DB
RFA No. 2577 of 2023
HC-KAR
AND:
SRI M/S LEHARY INSTRUMENTATION AND VALVES
(P), LTD
HAVING ITS REGISTERED OFFICE AT NO.78
(OLD NO 5)
SEMBUDOSS STREET
P B NO 1506, LEHARY CHAMBERS
CHENNAI - 600 001
HAVING ITS BRANCH OFFICE AT
NO.18/1 II AND III, 2ND FLOOR
GURKAR RAMANAYAK LANE S P ROAD CROSS,
BANGALORE - 560002
REPRESENTED BY
ITS MANAGER AND PA HOLDER
SRI MAZAR A MODY
AGED ABOUT 66 YEARS
...RESPONDENT
THIS RFA IS FILED UNDER SEC.96 R/W ORDER 41 RULE
1 OF CPC, AGAINST THE JUDGMENT AND DECREE DATED
01.04.2023 PASSED IN OS NO.10359/2015 ON THE FILE OF VII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU,
DECREEING THE SUIT FOR RECOVERY OF MONEY.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MRS. JUSTICE ANU SIVARAMAN
and
HON'BLE MR. JUSTICE RAJESH RAI K
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NC: 2025:KHC:39405-DB
RFA No. 2577 of 2023
HC-KAR
ORAL JUDGMENT
(PER: HON'BLE MR. JUSTICE RAJESH RAI K) There is no appearance for the appellants.
2. Till today, office objections are not complied. Therefore, in view of the peremptory order dated 03.09.2024 passed by this Court, no further order is required.
3. Accordingly, appeal stands dismissed for non- prosecution.
Sd/-
(ANU SIVARAMAN) JUDGE Sd/-
(RAJESH RAI K) JUDGE PN List No.: 4 Sl No.: 17