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Karnataka High Court

M/S Aura Engineering Contracts Pvt Ltd vs Sri M/S Lehary Instrumentation And ... on 18 September, 2025

                                             -1-
                                                      NC: 2025:KHC:39405-DB
                                                      RFA No. 2577 of 2023


                   HC-KAR



                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 18TH DAY OF SEPTEMBER, 2025

                                           PRESENT
                          THE HON'BLE MRS. JUSTICE ANU SIVARAMAN
                                             AND
                            THE HON'BLE MR. JUSTICE RAJESH RAI K
                        REGULAR FIRST APPEAL NO. 2577 OF 2023 (MON)


                   BETWEEN:

                   1.    M/S AURA ENGINEERING CONTRACTS PVT LTD
                         OFFICE AT NO.37/12, 2ND MAIN
                         NAGARBHAVI MAIN ROAD
                         GOVINDRAJNAGAR
                         BANGALORE - 560 040
                         REPRESENTED BY
                         ITS MANAGING DIRECTOR
                         SRI SURESH BABU T R
                         AGED ABOUT 63 YEARAS

                   2.    M/S AURA ENGINEERING CONTRACTS PVT LTD
Digitally signed
by                       OFFICE AT NO 37/12, 2ND MAIN
CHANNEGOWDA
PREMA                    NAGARBHAVI MAIN ROAD
Location: High           GOVINDRAJNAGAR
Court of
Karnataka                BANGALORE - 560 040
                         REPRESENTED BY
                         ITS MANAGING DIRECTOR
                         SMT VEENA BASAVARAJAIAH
                         AGED ABOUT 56 YEARS


                                                              ...APPELLANTS
                   (BY SRI. VELMURUGAN S., ADVOCATE- (ABSENT))
                            -2-
                                   NC: 2025:KHC:39405-DB
                                    RFA No. 2577 of 2023


HC-KAR



AND:

SRI M/S LEHARY INSTRUMENTATION AND VALVES
(P), LTD
HAVING ITS REGISTERED OFFICE AT NO.78
(OLD NO 5)
SEMBUDOSS STREET
P B NO 1506, LEHARY CHAMBERS
CHENNAI - 600 001

HAVING ITS BRANCH OFFICE AT
NO.18/1 II AND III, 2ND FLOOR
GURKAR RAMANAYAK LANE S P ROAD CROSS,
BANGALORE - 560002
REPRESENTED BY
ITS MANAGER AND PA HOLDER
SRI MAZAR A MODY
AGED ABOUT 66 YEARS


                                          ...RESPONDENT


       THIS RFA IS FILED UNDER SEC.96 R/W ORDER 41 RULE
1 OF CPC, AGAINST THE JUDGMENT AND DECREE DATED
01.04.2023 PASSED IN OS NO.10359/2015 ON THE FILE OF VII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU,
DECREEING THE SUIT FOR RECOVERY OF MONEY.

       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MRS. JUSTICE ANU SIVARAMAN
          and
          HON'BLE MR. JUSTICE RAJESH RAI K
                                -3-
                                          NC: 2025:KHC:39405-DB
                                          RFA No. 2577 of 2023


HC-KAR




                         ORAL JUDGMENT

(PER: HON'BLE MR. JUSTICE RAJESH RAI K) There is no appearance for the appellants.

2. Till today, office objections are not complied. Therefore, in view of the peremptory order dated 03.09.2024 passed by this Court, no further order is required.

3. Accordingly, appeal stands dismissed for non- prosecution.

Sd/-

(ANU SIVARAMAN) JUDGE Sd/-

(RAJESH RAI K) JUDGE PN List No.: 4 Sl No.: 17