Madras High Court
P.Karl Marx vs The Director General Of Police on 10 February, 2025
Author: G.K.Ilanthiraiyan
Bench: G.K. Ilanthiraiyan
CRL OP SR No. 58807 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 10-02-2025
CORAM
THE HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN
CRL OP SR No. 58807 of 2019
1. P.Karl Marx
S/o.Late D.Purushohaman, No.15,
Gulam Abbas Ali Khan 9th Street, (new
Street), Thousand Lights, Chennai - 600
006.
Petitioner(s)
Vs
1. The Director General Of Police,
Santhome, Chennai - 600 004.
2.The Commissioner Of Police,
Office Of The Commissioner Of Police,
Vepery, Chennai - 600 007.
3.The Inspector Of Police (crime)
K4, Anna Nagar Police Station, Anna
Nagar, Chennai - 600 040.
Respondent(s)
https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/03/2025 03:41:12 pm )
CRL OP SR No. 58807 of 2019
PRAYER
To direct the respondents to take action on the petitioners compliant dated
31.12.2015 addressed to the respondents
For Petitioner(s): No Appearance
ORDER
Today the matter is listed under the caption “for maintainability”.
2. It is seen from the records that this petition is not maintainable and the Criminal Original Petition is rejected in the SR stage itself.
10-02-2025 rts Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/03/2025 03:41:12 pm ) CRL OP SR No. 58807 of 2019 To
1.The Director General Of Police, Santhome, Chennai - 600 004.
2.The Commissioner Of Police, Office Of The Commissioner Of Police, Vepery, Chennai - 600 007.
3.The Inspector Of Police (crime) K4, Anna Nagar Police Station, Anna Nagar, Chennai - 600 040.
4.The Public Prosecutor, Madras High Court, Chennai.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/03/2025 03:41:12 pm ) CRL OP SR No. 58807 of 2019 G.K.ILANTHIRAIYAN J.
rts CRL OP SR No. 58807 of 2019 10-02-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/03/2025 03:41:12 pm )