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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Orissa Ayurvedic Medicine Rules, 1960

(2)The cover referred to in Rule 7 (9) (iii) shall be adequately stamped with postage stamps. The said covers can as well be made over personally or through beater to the Returning Officer in which case no postage stamps need be affixed.