Section 1(2) in The Payment of Wages (Rajasthan Amendment) Act, 1970
(2)It shall come into force on such [date] [Came into force w.e.f. 3-12-1970 vide Notification No. S. O. 175/F. 3(118) Sharm/64, dated 3-12-1970. published in Rajasthan Gazette, Part IV-C, Sub-part (II) Extraordinary, dated 3-12-1970.] as the State Government may, by notification in the Official Gazette, appoint.
