Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in Rajasthan Mineral Prevention of Illegal Mining Transportation and Storage Rules, 2007 11. Penalties Whoever contravenes the provision of these rules, shall be punishable under the provisions of section 21 of the Act.
