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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(8)(a) in ELECTRONIC MEDIA ADVERTISING POLICY, 2023

(a)BOC rates for TV /Radio- channels would be applicable, if available. The rates of empanelled channels may be recommended by the committee if the BOC rates are not available.