Section 4(9)(j) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

(j)to make recommendation to the Board with regard to, -

(i)the Degrees, Diplomas and certificates to h- awarded by the University and the conditions for their award;

(ii)the creation or abolition of posts required for teaching in the University;

(iii)the classification of the posts referred to in sub-clause (ii); above and the duties attached thereto as per University Grants Commission norms;

(iv)fixation of remuneration and TA and DA payable to the examiners;

(v)any amount payable for any service or assistance rendered to the University by person other than persons covered under sub-clause (iv) above.

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