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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(g) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(g)whether any appeal was preferred under sub-section (3) and under sub-section (4) of section 30 and it so with what result;