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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Goa - Subsection

Section 109(21) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(21)Each party hereto will act in good faith diligently and honestly with the other in the performance of his responsibilities under this Agreement and nothing will be done to jeopardize the interest of the other.