Supreme Court - Daily Orders
Oudh Bar Association vs The State Of Uttar Pradesh on 14 October, 2022
Bench: M.R. Shah, Sudhanshu Dhulia
ITEM NO.51 COURT NO.6 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 31808/2019 in C.A. No.
6710/2019
(Arising out of impugned final judgment and order dated 26-08-2019
in C.A. No. 6710/2019 passed by the Supreme Court Of India)
OUDH BAR ASSOCIATION Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(M.A (D) No. 31808/2019 i.e (I.A No. 133782/19) Application for
permission to file impleadment application)
IA No. 135407/2019 - APPLICATION FOR PERMISSION
IA No. 133782/2019 - APPLICATION FOR PERMISSION
IA No. 133789/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 135421/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 133791/2019 - EXEMPTION FROM FILING O.T.
IA No. 133788/2019 - EXEMPTION FROM FILING O.T.
IA No. 135422/2019 - EXEMPTION FROM FILING O.T.
IA No. 135416/2019 - EXEMPTION FROM FILING O.T.
IA No. 135412/2019 - INTERVENTION/IMPLEADMENT
IA No. 133786/2019 – INTERVENTION/IMPLEADMENT
Date : 14-10-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Rajat Singh, AOR
For Respondent(s) Mr. Sunil Kumar Jain, AOR
Ms. Rachika Swarup, Adv.
Mr. Rohit Amit Sthalekar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the applicant(s) seeks permission to withdraw the present application.
Application stands dismissed as withdrawn.
Signature Not Verified Digitally signed by SONIA BHASIN (R. NATARAJAN) Date: 2022.10.18 13:42:49 IST (NISHA TRIPATHI) Reason: ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR