Punjab-Haryana High Court
Birinderjit Singh And Others vs State Of Punjab And Others on 26 February, 2019
Author: Rajan Gupta
Bench: Rajan Gupta
CWP-21108-2017 (O & M) and other connected cases -1-
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-21108-2017 (O & M)
Date of decision: 26.02.2019
1). CWP-21108-2017
Birinderjit Singh and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
2). CWP-16447-2018
Sukhvir Singh and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
3). CWP-10827-2018
Anju Bala and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
4). CWP-8471-2018
Geeta Gupta and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
5). CWP-1869-2018
Harpreet Kaur .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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6). CWP-2925-2018
Jasbeer Kaur .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
7). CWP-10630-2018
Sukhdev Singh .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
8). CWP-11317-2018
Mandeep Kaur and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
9). CWP-24981-2017
Amandeep Singh and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
10). CWP-1824-2018
Gurwinder Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
11). CWP-25848-2017
Ritu Bala and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
12). CWP-27707-2017
Harmanpreet Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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13). CWP-18403-2018
Gagandeep Kaur .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
14). CWP-7171-2018
Anu Kamboj and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
15). CWP-8438-2018
Gurdeep Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
16). CWP-8468-2018
Gurjit Singh .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
17). CWP-3302-2018
Kikkar Singh and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
18). CWP-2761-2018
Parveen Rani and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
19). CWP-943-2018
Jyoti Rani and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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20). CWP-8521-2018
Sandeep Kaur and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
21). CWP-26372-2017
Rekha Singla .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
22). CWP-16545-2018
Amandeep Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
23). CWP-11322-2018
Gagandeep Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
24). CWP-14787-2017
Gurpreet Singh and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
25). CWP-8167-2018
Madhu Bala and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
26). CWP-8166-2018
Mandeep Kaur .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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CWP-21108-2017 (O & M) and other connected cases -5-
27). CWP-8519-2018
Pushpinder Kaur and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
28). CWP-8165-2018
Poonam Rani .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
29). CWP-8594-2018
Tejinder Singh Grewal .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
30). CWP-18249-2018
Raman Kumar .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
31). CWP-18248-2018
Anu Bawa and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
32). CWP-26779-2018
Geetanjali Sharma .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
33). CWP-12154-2018
Baljit Kaur .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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34). CWP-12217-2018
Bhavna .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
35). CWP-6961-2018
Jyoti .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
36). CWP-3014-2018
Kiran Bala .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
37). CWP-29403-2017
Seema and another .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
38). CWP-25893-2017
Rupinder Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
39). CWP-19546-2017
Rajni Rani .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
40). CWP-25916-2017
Satvinder Kaur .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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41). CWP-29601-2017
Nisha and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
42). CWP-29458-2017
Jasvir Kaur .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
43). CWP-29435-2017
Harwinder Singh and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
44). CWP-2890-2018
Gurpreet Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
45). CWP-29909-2017
Manjeet Kaur .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
46). CWP-29887-2017
Deepinder Kaur .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
47). CWP-29491-2017
Paramjeet Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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CWP-21108-2017 (O & M) and other connected cases -8-
48). CWP-16545-2018
Amandeep Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
49). CWP-10594-2018
Loveleen Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
50). CWP-27790-2017
Cheenu and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
51). CWP-16751-2018
Satpal Kaur Saran and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
52). CWP-8520-2018
Mandeep Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
53). CWP-1490-2018
Narinder Singh and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
54). CWP-5915-2018
Amandeep Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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55). CWP-11242-2018
Harbhajan Singh .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
56). CWP-5713-2018
Manjiit Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
57). CWP-21970-2018
Ranveer Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
58). CWP-18995-2018
Jyoti and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
59). CWP-3260-2019
Simple .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
60). CWP-3210-2019
Rajni Bala .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
61). CWP-3183-2019
Rajni Bala .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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62). CWP-3139-2019
Kulveer Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
63). CWP-27364-2018
Sunil Kumar and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
64). CWP-33154-2018
Jagtar Singh and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
65). CWP-1497-2019
Kulwant Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
66). CWP-1765-2019
Manjit Kumar .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
67). CWP-1802-2019
Amandeep Kaur and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
68). CWP-1951-2019
Navreet Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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69). CWP-2310-2019
Amandeep Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
70). CWP-2556-2019
Baby Rani .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
71). CWP-3075-2019
Alpinder Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
72). CWP-16754-2018
Rupinder Pal Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
73). CWP-16545-2018
Amandeep Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
74). CWP-24341-2017
Khushdeep Kaur and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
75). CWP-16089-2017
Tripta Rani .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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76). CWP-5137-2019
Kirpal Chand .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
77). CWP-345-2018
Shally Sharma .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
78). CWP-18989-2018
Kanwaldeep Kaur and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
79). CWP-28267-2018
Sundeep Singh and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
80). CWP-29864-2018
Ormla Thind and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
81). CWP-33406-2018
Baljit Singh .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
82). CWP-3497-2019
Shinu Gupta .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
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83). CWP-4201-2019
Nirmal Singh and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
84). CWP-4939-2019
Jatinder Sharma and anr. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
85). CWP-5051-2019
Gurpreet Kaur .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
86). CWP-29167-2016
Baldev Raj and ors. .... Petitioner(s)
V/s
State of Punjab and ors. ...Respondent(s)
CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA
Present: Mr. Kapil Kakkar, Advocate for the petitioners
(in CWP Nos.21108, 14787, 27707 of 2017 & 943, 2764 of
2018).
Ms. Rajni Rohilla, Advocate, for Mr. R.K. Arora, Advocate for
the petitioner(s) (in CWP No.2925 of 2018).
Mr. Puneet Kumar Bansal, Advocate for the petitioner(s)
(in CWP Nos. 19546 of 2017).
Mr. Sunny Singla, Advocate for the petitioner(s)
(in CWP Nos.10827, 26779 of 2018, CWP No.1951, 4939 of
2019 and 16089 of 2017).
Mr. Vishal Mittal, Advocate for the petitioner(s)
(in CWP-25848, 27790 of 2017 & 2761, 5713, 10594-2018).
Mr. Pawan Kumar, Advocate for the petitioner(s)
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(in CWP Nos.3183, 3210, 3260 of 2019 and CWP Nos. 8438,
3014, 6961, 11322, 11317, 8468, 11242 of 2018).
Mr. Parvesh K. Saini, Advocate for the petitioner(s)
(in CWP Nos.1490 and 7171 of 2018).
Mr. Surinder Garg, Advocate for the petitioner(s)
(in CWP No.24341 of 2017 and CWP-345 of 2018).
Mr. Gaurav Sharma, Advocate for the petitioner(s)
(in CWP No.1869-2018).
Mr Sukhdev Kamboj, Advocate for the petitioner(s)
(in CWP Nos.25893, 29403, 29435, 29458, 29491, 29601,
29887, 29909, 25916 of 2017, CWP Nos.8519, 8520,
8521, 8165, 8166, 8167, 8471, 8519, 10630, 8594, 18248,
18249, 33154 of 2018 and CWP-1765, 4201 of 2019).
Mr. Vinay K. Gupta, Advocate for the petitioner(s)
(in CWP No.26372 of 2017.
Mr. Pawan Kumar, Advocate for the petitioner(s)
(in CWP Nos.3014 and 6961 of 2018).
Mr. S.K. Rattan, Advocate for the petitioner(s)
(in CWP Nos.12154 & 12217 of 2018).
Mr. A.S. Barnala, Advocate, for the petitioner(s)
(CWP-5051-2019).
Mr. Tejinderbir Singh, Advocate, for the petitioner(s)
(CWP-3497-2019).
Ms. Alka Chatrath, Advocate, for the petitioner(s)
(CWP-29864-2018).
Mr. Gurbachan Singh, Advocate, for the petitioner(s)
(CWP-5134-2019).
Mr. Raman Goklaney, Advocate, for the petitioner(s)
(CWP-28267-2018).
Mr. Pardeep Singh Mirpur, Advocate, for the petitioner(s),
(CWP-29167 of 2017, 5915, 2890, 16751, 16447, 16754 of
2018 and 3139 of 2019).
Mr. Sandeep Kumar Bokolia, Advocate for the petitioner(s)
(in CWP-5137, 18995, 1802 of 2019, CWP-16545-2018).
Mr. G.P.S. Bal, Advocate, for the petitioner(s),
(in CWP-5039-2019).
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Mr. P.S. Bajwa, Addl.A.G., Punjab.
*****
Rajan Gupta, J. (Oral)
Petitioners, in the above-mentioned petitions, are seeking a writ of mandamus to direct the respondents to consider the case of the petitioners for appointment to the posts of Masters/Mistresses/E.T.T. Teachers in various subjects as they claim to have cleared Teachers Eligibility Test as per the revised result.
Admittedly some appointments were made on the basis of result declared earlier. An anomalous situation has arisen as to the entitlement of the petitioners for appointment on the basis of revised result and the right of the persons, appointed on the basis of earlier result, to continue in service.
A query has been put to Mr. Bajwa whether a committee of senior officers headed by the Chief Secretary can consider the entire issue and take a just and fair decision under the circumstances. He submits that there is no impediment in such an exercise.
Under the circumstances, the bunch of petitions are hereby disposed of with a direction that a committee of three officers headed by Chief Secretary shall be constituted to consider the claim of the petitioners as well as related issues. A decision shall be taken within two months and the petitioners be informed accordingly. The committee would also take into consideration the consolidated affidavit filed in CWP Nos.24341 and 29601 of 2017 while arriving at its decision.
(RAJAN GUPTA)
February 26, 2019 JUDGE
sukhpreet
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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