Delhi High Court - Orders
Cipla Limited & Anr vs National Pharmaceutical Pricing ... on 6 March, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2478/2024, CM APPL. 10149/2024 & CM APPL.
38599/2024
CIPLA LIMITED & ANR. .....Petitioners
Through: Ms. Archana Sahadeva, Advocate.
versus
NATIONAL PHARMACEUTICAL PRICING AUTHORITY & ORS.
.....Respondents
Through: Appearance not given.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 06.03.2025
1. List on 29.07.2025.
2. Interim order, if any, to continue.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MARCH 6, 2025/KCT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 02:30:26