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Delhi High Court - Orders

Cipla Limited & Anr vs National Pharmaceutical Pricing ... on 6 March, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~32
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 2478/2024, CM APPL. 10149/2024 & CM APPL.
                                                38599/2024

                                                CIPLA LIMITED & ANR.                                                              .....Petitioners
                                                                                      Through:                 Ms. Archana Sahadeva, Advocate.

                                                                                      versus

                                                NATIONAL PHARMACEUTICAL PRICING AUTHORITY & ORS.
                                                                                           .....Respondents
                                                             Through: Appearance not given.

                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                      ORDER

% 06.03.2025

1. List on 29.07.2025.

2. Interim order, if any, to continue.

DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MARCH 6, 2025/KCT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 02:30:26