Uttarakhand High Court
M/S Radhika Furniture @Radha Devi vs The Commissioner Sgst & Others on 17 March, 2026
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17.03.2026 WPMB No. 317 of 2025
M/s Radhika Furniture @Radha Devi .....Petitioner
Vs.
The Commissioner SGST & others ....Respondents
With
Other Connected Matters
Hon'ble Manoj Kumar Gupta, C.J.
Hon'ble Subhash Upadhyay, J.
1. Ms. Seema Dhingra Bakshi, Mr. Mahendra Singh Rawat, Mr. Pradeep Singh Rawat, Mr. Lalit Mohan Pant, Ms. Prabha Naithani, Mr. Rohit Arora, Mr. Tarun Pande, Mr. Ashutosh Posti, Mr. Eshan Sachdeva, Mr. Krishna Mohan Joshi, Mr. Reituparna Joshi, Mr. Kishore Rai, Mr. Altaf Hussain, Dr. Govind Singh Latwal, Ms. Sukhwani Singh, Mr. Arvind Kumar Sharma, Mr. Yogesh Kumar Pacholia, Mr. Hemant Singh Mehra, Mr. Ketan Joshi, Mr. Tejas Agarrwal, Mr. Pooran Lal, Mr. Pavan Kumar Nath and Mr. Pankaj Tiwari, learned counsel for the petitioner(s).
2. Ms. Puja Banga, learned Brief Holder for the State.
3. Mr. Shobhit Saharia, learned counsel for the CGST.
4. Mr. Divyam Sharma, learned counsel holding brief of Mr. Siddharth Jain, learned counsel for respondent no.4 in Writ Petition (M/B) Nos.92 and 94 of 2025.
5. Heard learned counsel for the parties in-part.
6. Arguments to continue tomorrow (18.03.2026).
7. List on 18.03.2026 at 02:15 PM.
(Subhash Upadhyay, J.) (Manoj Kumar Gupta, C.J.) 17.03.2026 17.03.2026 NISHANT