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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan Mineral Prevention of Illegal Mining Transportation and Storage Rules, 2007

(3)On receipt of an application of the dealer under sub-rule (1), the Mining Engineer or Assistant Mining Engineer concerned may issue Transit Pass in Form No. 5 for specified period on the basis of records including royalty receipts submitted by the applicant, and subject to such terms and conditions as deemed necessary or may refuse in writing to issue such transit pass for reasons to be recorded in writing and communicated to the applicant.