Bombay High Court
Veer Corporation And 12 Ors vs Princess Ujwala Raje Gaekwad Alias ... on 17 August, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-3
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 1136 OF 2018
Veer Corporation And 12 Ors. ....PETITIONER
V/S
Princess Ujwala Raje Gaekwad Alias Ujwala ....RESPONDENT
Raje Shah WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2191 OF 2018 In Commercial Arbitration Petition 1136 OF 2018 Veer Corporation And 12 Ors. ....PETITIONER V/S Princess Ujwala Raje Gaekwad Alias Ujwala ....RESPONDENT Raje Shah Mr. Harshit Tolia a/w Mr. Amit Mehta and Mr. Ronak Shah i/b Dhru and Co. for Petitioner. (Mentioned) (To be placed First on Board) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 17th August, 2023 P.C. :
S. O. to 25/08/2023 ( at 2.30 pm).
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