Delhi High Court - Orders
M.N. Exports vs Everfast Freight Forwarders Pvt. Ltd. ... on 2 April, 2026
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 7601/2023 & CRL.M.A. 28295/2023 & CRL.M.A.
2651/2024 & CRL.M.A. 2652/2024
M.N. EXPORTS .....Petitioner
Through: Mr. P.A. Noor Muhamed, Advocate
versus
EVERFAST FREIGHT FORWARDERS PVT. LTD. AND ANR.
.....Respondent
Through: Mr. K.N. Jayasankar and Mr. K.
Suryanarayanan, Advocates
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 02.04.2026
1. List on 12.08.2026.
2. Interim order to continue.
MANOJ JAIN, J APRIL 2, 2026 st This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2026 at 21:29:15