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Delhi High Court - Orders

M.N. Exports vs Everfast Freight Forwarders Pvt. Ltd. ... on 2 April, 2026

                          $~21
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 7601/2023 & CRL.M.A.                                28295/2023                &   CRL.M.A.
                                    2651/2024 & CRL.M.A. 2652/2024

                                    M.N. EXPORTS                                                                    .....Petitioner
                                                                  Through:            Mr. P.A. Noor Muhamed, Advocate

                                                                  versus

                                    EVERFAST FREIGHT FORWARDERS PVT. LTD. AND ANR.
                                                                                .....Respondent
                                                 Through: Mr. K.N. Jayasankar and Mr. K.
                                                          Suryanarayanan, Advocates
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ JAIN
                                                                  ORDER

% 02.04.2026

1. List on 12.08.2026.

2. Interim order to continue.

MANOJ JAIN, J APRIL 2, 2026 st This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2026 at 21:29:15