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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(4)(c) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(c)value of and actual and potential income from the property if any of the applicant which the opposite party would inherit and / or is in possession of; and