Delhi High Court - Orders
M/S Rcc Infraventures Ltd & Ors vs M/S Dmi Finance Pvt Ltd & Ors on 2 August, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 41/2024
M/S RCC INFRAVENTURES LTD & ORS. .....Petitioners
Through: Ms. Amrita Panda, Mr. Udbhav Gady,
Advs.
versus
M/S DMI FINANCE PVT LTD & ORS. .....Respondents
Through: Ms. Geeta Luthra, Sr. Adv. with Ms.
Lalit Mohini Bhat, Mr. BS Jakhar,
Mr. Vikram Singh Jakhar, Mr. SK
Gautam, Mr. Manoj Kumar, Mr.
Jitender Sapra, Mr. Arun Kumar
Rathi, Mr. Nihar Dagar, Mr. Neeraj,
Ms. Varnika Sharma, Mr. Shubham
Dabas, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 02.08.2024 At request of Ms. Panda, learned counsel for the petitioner, re-notify on 21.08.2024.
JASMEET SINGH, J AUGUST 2, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.
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