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Delhi High Court - Orders

M/S Rcc Infraventures Ltd & Ors vs M/S Dmi Finance Pvt Ltd & Ors on 2 August, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~32
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P.(MISC.)(COMM.) 41/2024
                                                M/S RCC INFRAVENTURES LTD & ORS.                                               .....Petitioners
                                                                                      Through:                Ms. Amrita Panda, Mr. Udbhav Gady,
                                                                                                              Advs.

                                                                                      versus

                                                M/S DMI FINANCE PVT LTD & ORS.            .....Respondents
                                                              Through: Ms. Geeta Luthra, Sr. Adv. with Ms.
                                                                       Lalit Mohini Bhat, Mr. BS Jakhar,
                                                                       Mr. Vikram Singh Jakhar, Mr. SK
                                                                       Gautam, Mr. Manoj Kumar, Mr.
                                                                       Jitender Sapra, Mr. Arun Kumar
                                                                       Rathi, Mr. Nihar Dagar, Mr. Neeraj,
                                                                       Ms. Varnika Sharma, Mr. Shubham
                                                                       Dabas, Advs.
                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                                                      ORDER

% 02.08.2024 At request of Ms. Panda, learned counsel for the petitioner, re-notify on 21.08.2024.

JASMEET SINGH, J AUGUST 2, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/08/2024 at 21:55:53