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Calcutta High Court (Appellete Side)

Md. Abdul Khayer Kha vs Mst. Mumtaz Begum on 10 December, 2020

78 =©10.12.

"a 2020 Ct SAT 374 of 2016 02 CAN 1 of 2016 (Old CAN 9804 of 2016) (via Video Conference) Md. Abdul Khayer Kha vs Mst. Mumtaz Begum None appears in support of the appeal. The appeal is dismissed for default. (Kausik Chanda, J) (Harish Tandon, J)