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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2)(h) in The Tuljapur Development Authority Act, 2008

(h)to monitor and ensure that the arrangements of the main annual pilgrimage even tat the Tulja Bhawani Temple are properly conducted by the Tulja Bhawani Mandir Trust and other agencies;