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Supreme Court - Daily Orders

Al Furqan Tour And Travels Through Its ... vs Union Of India Ministry Of External ... on 13 June, 2017

Bench: Prafulla C. Pant, Deepak Gupta

                                                                               1


     ITEM NO.1.1 to 1.13            COURT NO.4                 SECTION X


                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS


                           WRIT PETITION (CIVIL) NO.366/2017
                                     [ITEM NO.1.1]


     FAIZAN HAJJ UMRAH & ZIYARAT TOURS                         PETITIONER(S)

                                          VERSUS

     UNION OF INDIA & ANR.                                     RESPONDENT(S)
     [WITH APPLN.(S) FOR DIRECTIONS]
     WITH

     WRIT PETITION (CIVIL) NO.364/2017 [ITEM NO.1.2]
     [WITH APPLN.(S) FOR DIRECTIONS]

     WRIT PETITION (CIVIL) NO.368/2017 [ITEM NO.1.3]
     [WITH APPLN.(S) FOR DIRECTIONS]

     WRIT PETITION (CIVIL) NO.370/2017 [ITEM NO.1.4]
     [WITH APPLN.(S) FOR DIRECTIONS]

     WRIT PETITION (CIVIL) NO.365/2017 [ITEM NO.1.5]
     [WITH APPLN.(S) FOR DIRECTIONS]

     WRIT PETITION (CIVIL) NO.362/2017 [ITEM NO.1.6]
     [WITH APPLN.(S) FOR DIRECTIONS]

     WRIT PETITION (CIVIL) NO.361/2017 [ITEM NO.1.7]
     [WITH APPLN.(S) FOR DIRECTIONS]

     WRIT PETITION (CIVIL) NO.360/2017 [ITEM NO.1.8]
     [WITH APPLN.(S) FOR DIRECTIONS]

     WRIT PETITION (CIVIL) NO.369/2017 [ITEM NO.1.9]
     [WITH APPLN.(S) FOR DIRECTIONS]

     WRIT PETITION (CIVIL) NO.374/2017 [ITEM NO.1.10]
     [WITH APPLN.(S) FOR DIRECTIONS]
Signature Not Verified

Digitally signed by
VINOD LAKHINA
Date: 2017.06.13
16:41:40 IST
Reason:
                                                                  2




WRIT PETITION (CIVIL) NO.386/2017 [ITEM NO.1.11]
[WITH APPLN.(S) FOR DIRECTIONS]


WRIT PETITION (CIVIL) NO.384/2017 [ITEM NO.1.12]
[WITH APPLN.(S) FOR DIRECTIONS]


WRIT PETITION (CIVIL) NO.385/2017 [ITEM NO.1.13]
[WITH APPLN.(S) FOR DIRECTIONS]


Date : 13/06/2017 These petitions were called on for hearing today.


CORAM :
          HON'BLE MR. JUSTICE PRAFULLA C. PANT
          HON'BLE MR. JUSTICE DEEPAK GUPTA
                [VACATION BENCH]


For Petitioner(s)
                         Mr.   Sulaiman Mohd. Khan, Adv.
                         Mr.   Mohd. Ainul Ansari, Adv.
                         Ms.   Taiba Khan, Adv.
                         Mr.   Sunil Khatwani, Adv.
                         Mr.   Manoj Kumar Goyal, Adv.
                         Mr.   Kripa Shankar Prasad, AOR
                         Mr.   Rajat Bhardwaj, AOR.

For Respondent(s)
                         Mr.   Sachin Sharma, Adv.
                         Mr.   R.K. Verma, Adv.
                         Mr.   Sumit Goel, Adv.
                         Mr.   Bhuvan Kr. Mishra, Adv.
                         Mr.   R.K. Rathore, Adv.
                         Mr.   Raj Bahadur Yadav, Adv.
                         Mr.   M.K. Maroria, Adv.
                         Mr.   Aniruddha Purushotham, Adv.
                                                             3




   UPON hearing the counsel the Court made the following
                         O R D E R

WRIT PETITION (CIVIL) NOS.366/2017, 364/2017, 368/2017, 370/2017, 365/2017, 362/2017, 361/2017, 360/2017, 369/2017, 386/2017, 384/2017, 385/2017 The writ petitions as also all pending applications therein shall stand disposed of in terms of the signed order.

WRIT PETITION (CIVIL) NO.374 OF 2017 Learned counsel for the respondent – Union of India prays for and is granted one week's time to file reply.

List the matter immediately after one week. [VINOD LAKHINA] [SHARDA KAPOOR] A.R.-cum-P.S. Assistant Registrar [SIGNED ORDER IS PLACED ON THE FILE] 1 IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION WRIT PETITION (CIVIL) NO.366/2017 FAIZAN HAJJ UMRAH & ZIYARAT TOURS ...PETITIONER(S) VERSUS UNION OF INDIA & ANR. ...RESPONDENT(S) WITH WRIT PETITION (CIVIL) NOS.364/2017, 368/2017, 370/2017, 365/2017, 362/2017, 361/2017, 360/2017, 369/2017, 386/2017, 384/2017, 385/2017 ORDER Heard.

Learned counsel for the respondent – Union of India states that the representation(s) of the petitioners has been considered and disposed of in compliance of order dated 26th May, 2017.

In view of the above, we are not inclined to issue any further directions in the matter. The writ petitions as also all pending applications therein shall stand disposed of accordingly.

....................,J.

(PRAFULLA C. PANT) ...................,J.

(DEEPAK GUPTA) NEW DELHI JUNE 13, 2017