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Supreme Court - Daily Orders

Dinesh Chandra Mahendra (D) Thr. Lrs. vs Adarsh Priya Srivastava on 15 February, 2016

Bench: V. Gopala Gowda, Arun Mishra

     ITEM NO.40                            COURT NO.9                 SECTION XIV

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   1410/2009

     (Arising out of impugned final judgment and order dated 19/03/2008
     in FAO No. 211/2005 passed by the High Court Of Delhi at New Delhi)

     DINESH CHANDRA MAHENDRA (D) THR. LRS.                             Petitioner(s)

                                                  VERSUS

     ADARSH PRIYA SRIVASTAVA                                           Respondent(s)

     (with appln. (s) for bringing on record additional documents and
     interim relief and office report)(for final disposal)

     Date : 15/02/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE V. GOPALA GOWDA
                         HON'BLE MR. JUSTICE ARUN MISHRA

     For Petitioner(s)              Mr.    S.R.Singh,Sr.Adv.
                                    Mr.    Ankur Yadav,Adv.
                                    Mr.    Mohd. Muztaba,Adv.
                                    Ms.    Namita Choudhary,Adv.

     For Respondent(s)              Mr.    Z.U.Khan,Adv.
                                    Mr.    G.G.Upadhyay,Adv.
                                    Ms.    Asha Upadhyay,Adv.
                                    Mr.    Prasang Shukla,Adv.
                                    Mr.    R. D. Upadhyay,Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List next week.

(SUMAN WADHWA) (MALA KUMARI SHARMA) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Suman Wadhwa Date: 2016.02.15 16:14:12 IST Reason: