Section 2(1)(d) in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(d)"Examiner" means person or persons appointed by the State Government by notification under Section 20 of the Act;

Legal Document View