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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1)(c) in The Delhi Narcotic Drugs Rules, 1985

(c)dealer desiring to possess manufactured drugs or preparations containing manufactured drugs and such drugs or preparations, otherwise than on prescription, shall make an application to the Commissioner of Excise for the grant of licence in form D.D. 10;