Delhi High Court - Orders
Meenu vs Rakesh Kumar Gupta on 22 September, 2023
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 482/2023, CRL.M.A. 25815/2023,
MEENU ..... Petitioner
Through: Mr. Archit Upadhayay, Advocate,
(DHCLSC)
versus
RAKESH KUMAR GUPTA ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 22.09.2023 CRL.M.A. 25816/2023 (for delay)
1. This is an application seeking condonation of delay of 97 days in filing the present leave petition.
2. On the petitioner taking requisite steps within a period of one week, issue notice to the respondent by all permissible modes, returnable on 10.01.2024.
SAURABH BANERJEE, J SEPTEMBER 22, 2023/akr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 23:19:56