Patna High Court - Orders
Rita Devi vs The State Of Bihar on 11 January, 2024
Author: Harish Kumar
Bench: Harish Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12680 of 2023
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Rita Devi
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shiv Kumar, Advocate
For the Respondent/s : Mr. Sheo Shankar Prasad, SC-8
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CORAM: HONOURABLE MR. JUSTICE HARISH KUMAR
ORAL ORDER
5 11-01-2024Heard the parties.
2. As prayed for and is allowed 2 weeks time to ensure filing of response to the counter affidavit filed on behalf of respondent no. 2.
3. As prayed for, re-notify this case on 25.01.2024.
(Harish Kumar, J) supratim/-
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