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Patna High Court - Orders

Rita Devi vs The State Of Bihar on 11 January, 2024

Author: Harish Kumar

Bench: Harish Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Civil Writ Jurisdiction Case No.12680 of 2023
                  ======================================================
                  Rita Devi

                                                                                ... ... Petitioner/s
                                                     Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :      Mr. Shiv Kumar, Advocate
                  For the Respondent/s   :      Mr. Sheo Shankar Prasad, SC-8
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE HARISH KUMAR
                                        ORAL ORDER

5    11-01-2024

Heard the parties.

2. As prayed for and is allowed 2 weeks time to ensure filing of response to the counter affidavit filed on behalf of respondent no. 2.

3. As prayed for, re-notify this case on 25.01.2024.

(Harish Kumar, J) supratim/-

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