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Union of India - Section

Section 16 in The National Small Savings Fund (Custody and Investment) Rules, 2001

16. Expenditure towards management of Small Savings Schemes.

- Expenditure towards management of Small Savings Schemes shall be accounted for under "Major Head 8008 - Income and Expenditure of National Small Savings Fund - Sub-Major Head 03-Management Cost". Separate Minor Heads shall be used for every type of expenditure as per the following details, namely:-
(a)Minor Head - 101 Payment of agency charges to Department of Posts;
(b)Minor Head - 102 Payment of agency charges to Public Sector Banks;
(c)Minor Head - 103 Payment of agency commission to agents;
(d)Minor Head - 104 Cost of Printing;
(e)New Minor Heads shall be opened as and when required.