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Calcutta High Court

Lansdowne Market Byabasayee Samity And ... vs Kolkata Municipal Corporation And Ors on 8 February, 2024

OD -6

                                ORDER SHEET

                               WPO/1792/2022
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE

           LANSDOWNE MARKET BYABASAYEE SAMITY AND ANR.
                                VS
              KOLKATA MUNICIPAL CORPORATION AND ORS

  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY

Date: 8th February, 2024.

Mr. Puspal Chakraborty, Adv. Ms. Prisanka Ganguly, Adv.

...For the petitioner Mr. Biswajit Mukherjee, Adv. Mr. Gopal Ch. Das, Adv.

...For K.M.C. Mr. Manoj Malhotra, Adv. Mr. Manoj Kr. Mondal, Adv.

...for the State The Court: On the prayer made on behalf of the petitioner, this matter shall be listed again in the monthly list of March, 2024.

(RAI CHATTOPADHYAY, J.) TR/