Calcutta High Court
Lansdowne Market Byabasayee Samity And ... vs Kolkata Municipal Corporation And Ors on 8 February, 2024
OD -6
ORDER SHEET
WPO/1792/2022
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
LANSDOWNE MARKET BYABASAYEE SAMITY AND ANR.
VS
KOLKATA MUNICIPAL CORPORATION AND ORS
BEFORE:
The Hon'ble JUSTICE RAI CHATTOPADHYAY
Date: 8th February, 2024.
Mr. Puspal Chakraborty, Adv. Ms. Prisanka Ganguly, Adv.
...For the petitioner Mr. Biswajit Mukherjee, Adv. Mr. Gopal Ch. Das, Adv.
...For K.M.C. Mr. Manoj Malhotra, Adv. Mr. Manoj Kr. Mondal, Adv.
...for the State The Court: On the prayer made on behalf of the petitioner, this matter shall be listed again in the monthly list of March, 2024.
(RAI CHATTOPADHYAY, J.) TR/