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State of Arunachal Pradesh - Section

Section 31 in Venkateshwara Open University Act, 2012

31. Annual Report.

(1)The annual report of the University shall be prepared under the direction of the Executive Council and shall be submitted to the Court on or after such date as may be prescribed and the Court shall consider the report in its annual meeting.
(2)The Court shall submit the annual report to the Chancellor along with its comment, if any.