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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3)(e) in The Khadi And Village Industries Commission Rules, 1957

(e)[A Gram or Village Panchayat, a Panchayat Samiti, a Municipality, a Zilla Parished or any Similar body established under any state law for the time being in force] [Substitued by S.O. 80, dated 18th November, 1967]