Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 16 in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006 16. The Committee shall regulate their procedure. - Subject to the Rules framed by the State Government, the Committee shall regulate their own procedure.
