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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(2) in The Bombay Forest Rules, 1942

(2)The fee for a licence to hunt and shoot on the plateau of Matheran and Garbut shall be -
(a)Rs. 15 for one month in the case of persons who hold no circle licence, and
(b)Rs. 7.80 for one month in the case of persons who hold a circle licence valid for the Northern [* * *] [Deleted by G.N. dated 22.12.1958.] Circle,
Persons holding a circle licence for the Central Circle shall not be charged any extra fee or be required to take a special licence to hunt and shoot on the above plateau.