Facebook, Inc vs Noufel Malol on 19 May, 2022

[Cites 1, Cited by 0]

Delhi High Court - Orders

Facebook, Inc vs Noufel Malol on 19 May, 2022

Bench: Prathiba M. Singh

                                                            Signature Not Verified
                                                            Digitally Signed
                                                            By:DEVANSHU JOSHI
                                                            Signing Date:20.05.2022
                                                            17:49:01


$~20
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+                         CS (COMM) 499/2020
       FACEBOOK, INC.                                    ..... Plaintiff
                    Through:           Mr. Pravin Anand, Ms. Vaishali
                                       Mittal, Mr. Siddhant Chamola and
                                       Mr.     Souradeep      Mukhopadhyay,
                                       Advocates. (M:9872464015)
                          versus

       NOUFEL MALOL                                         ..... Defendant
                      Through: None.
       CORAM:
       JUSTICE PRATHIBA M. SINGH
                ORDER

% 19.05.2022

1. This hearing has been done through hybrid mode.

I.A.7916/2022

2. This is an application seeking recordal of the change of corporate name of the Plaintiff. Application is allowed. Amended memo of parties is taken on record.

3. I.A.7916/2022 is disposed of.

CS (COMM) 499/2020 & I.A.8765/2021 (u/O XXXIX Rule 2A CPC)

4. The affidavits in evidence of the witnesses for the Plaintiff have already appeared and tendered evidence. The markings have also been made on the said documents. Let the physical records of the suit be requisitioned.

5. List on 30th May, 2022, in the supplementary list.

PRATHIBA M. SINGH, J.

MAY 19, 2022/dk/ad

Unlock Advanced Research with PRISMAI

Delhi High Court - Orders