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State of Tamilnadu - Section

Section 3BB in Tamil Nadu District Municipalities Act, 1920

3BB. Chapter to override other laws.

(1)The provisions of this Chapter shall have effect notwithstanding anything inconsistent therewith contained in this Act or any other law.
(2)Save as otherwise provided in sub-section (1), the provisions of this Chapter shall be in addition to, and not in derogation of, any other provisions of this Act.