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Bengal Presidency - Section

Section 13 in Bengal Medical Act, 1914

13. Payment of fees and travelling expenses to members.-

There shall be paid to the members of the Council such fees for attendance at meetings of the Council [or of special committee][or of the executive committee], and such reasonable travelling expenses [for such attendance and for journeys undertaken in the discharge of their duties under this Act], as may from time to time be allowed by the Council and approved by the [State Government].