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State of Assam - Section

Section 13 in North-East Frontier Agency (Royalty on Forest Produce) Rules, 1958

13. Bamboos:

Rates below are per hundred in each case. Where diameter is mentioned, the diameter should be taken at the thickest end.
    Rs.
Bambusa vulgaris Bariala 7.50
Bambusa tulda Jati, Mirtenga 5.00
Bambusa Pallida Haill Jati, Bijli 3.75
Bambusa balcooa Barua, Bhaluka 7.50
Dendrocalamus hamiltonii Kako, Pecha 2.00
Pseudost achyum Polymorphum Bajal 1.00
Teinortachyum dullooa Dalu 1.50
Melocanna bambusoides Muli 2.00
Other bamboos 2 inches and above in diameter   1.50
Other bamboos 1 inch and above in diameter   0.75
Other bamboos less than 1 inch, in diameter   0.50