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State of Uttar Pradesh - Section

Section 20 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

20. The Assistant Collector in-charge of the sub-division shall be in general charge of the preparation, check, test and the distribution of the extracts. He shall make full use of the .service of the tahsilder or the naib-tahsildar, for immediate supervision over the work of the patwaris, the kanungo, the, moharrirs and the munsarim.