Madhya Pradesh High Court
Linkwell Telesystems Pvt. Ltd. Company ... vs The State Of Madhya Pradesh on 30 August, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 7369 of 2022
(SENRYSA TECHNOLOGIES PRIVATE LIMITED Vs THE STATE OF MADHYA PRADESH AND OTHERS)
WP/07379/2022, WP/10989/2022
Dated : 30-08-2022
Shri Challa Kunanda Ram - Senior Counsel with Shri Siddharth
Sharma, Shri Rahul Diwakar and Shri Arjun Bajpai - Advocates for
petitioners.
Shri Ashish Anand Bernard - Additional Advocate General with Shri
Suyash Thakur - Government Advocate for respondents No.1 and 2.
Shri Anshuman Singh- Advocate for respondent No.3.
Additional return as well as application for taking documents on record filed by the State are taken on record.
Post on 06.09.2022.
Interim order is extended till next date.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
MSP
Signature Not Verified
SAN
Digitally signed by MANVENDRA SINGH
PARIHAR
Date: 2022.08.30 17:55:15 IST