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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(h) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

(h)"Chairperson" means the Director of Industries by whatever name called or any other officer not below the rank of Director of Industries of the State Government;