Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 8 in Gujarat Government Rules of Business, 1990

8.

The Council shall be collectively responsible for all advice tendered to the Governor whether by an individual minister on a matter appertaining to his portfolio or as a result of discussions at a meeting of the Council or howsoever otherwise.