Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 18 in The Gujarat Agricultural Pests and Diseases Act, 1980 18. Special procedure regarding trial of certain offences. - Offences under section 17 shall be tried in accordance with the provisions contained in sections 262 to 265 of the Code of Criminal Procedure, 1973.
