Bombay High Court
The Institute Of Chartered Accountants ... vs Deepak Laxman Gore on 12 August, 2021
Author: Abhay Ahuja
Bench: K.R. Shriram, Abhay Ahuja
Digitally
signed by
MEERA 1/2 35to38&40&41.car-1-19&ors.doc
MEERA MAHESH
MAHESH JADHAV
Date:
JADHAV 2021.08.13
14:08:16
+0530 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHARTERED ACCOUNTANT REFERENCE NO. 1 OF 2019
The Institute of Chartered Accounts of India ....Petitioner
V/s.
Deepak Laxman Gore ...Respondent
WITH
CHARTERED ACCOUNTANT REFERENCE NO. 2 OF 2019
The Institute of Chartered Accounts of India ....Petitioner
V/s.
Motilal Bandulal Bafna ...Respondent
WITH
CHARTERED ACCOUNTANT REFERENCE NO.3 OF 2019
The Institute of Chartered Accounts of India ....Petitioner
V/s.
Awinash Ganpat Walawalkar ...Respondent
WITH
CHARTERED ACCOUNTANT REFERENCE (L)NO. 11 OF 2019
The Institute of Chartered Accounts of India ....Petitioner
V/s.
CA Gordhanbhai Madhabai Savalia ...Respondent
WITH
CHARTERED ACCOUNTANT REFERENCE NO. 2 OF 2021
The Institute of Chartered Accounts of India ....Petitioner
V/s.
Kirankumar Laxmandas Shah ...Respondent
WITH
CHARTERED ACCOUNTANT REFERENCE NO. 3 OF 2021
The Institute of Chartered Accounts of India ....Petitioner
V/s.
Manakchand Laxman Baheti ...Respondent
Meera Jadhav
2/2 35to38&40&41.car-1-19&ors.doc
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Mr. Abir Phukan a/w. Mr. Sanskar Marathe i/b. Sanskar Marathe for
applicant.
None for respondent.
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CORAM : K.R. SHRIRAM &
ABHAY AHUJA, JJ.
DATED : 12th AUGUST 2021 P.C. :
1 Notice be issued to respondents, returnable on 4 th October 2021.
Liberty is given to petitioner to serve this notice directly as well. Petitioner to file affidavit of service atleast one week before the next date. 2 Stand over to 4th October 2021. (ABHAY AHUJA, J.) (K.R. SHRIRAM, J.) Meera Jadhav