Section 2(14) in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981
(14)"luggage" means the [suitcase, trunk or other baggage] [Substituted for the Word 'goods' by Act No. 9 of 1985, dated 28.06.1985.] of a passenger either carried by him in his charge or entrusted by him to the Sikkim Transport for carriage by the later;
