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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(ix) in Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004

(ix)to sign, seal, execute and deliver all instruments, deeds, documents or writings necessary or expedient for the purpose of carrying out is (sic its) duties and functions;