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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1) in Rules For Remission Suspension of Land Revenue in Andhra Area

(1)No remission will be given in respect of mamul waste , that is to say any occupied land which is not cultivated regularly in a normal year and which it may be presumed, would have been kept uncultivated even if the season and water supply had been noral.