Kerala High Court
Ambadi vs M.Ambady on 23 January, 2014
Author: A. Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
MONDAY, THE 20TH DAY OF FEBRUARY 2017/1ST PHALGUNA, 1938
OP(C).No. 2285 of 2016 ()
--------------------------
IA.NO.36/2016 IN OS.NO.8/2014 OF SUB COURT, KASARAGOD
-------------------
PETITIONER(S):
-------------------------
1. AMBADI,
S/O. LATE APPA, AGED 85 YEARS, KUDUMBUR HOUSE,
VIA RAPAPURAM, P.O KOTTODY - 671 532.
2. KARICHI,
W/O. LATE KOTTAN, AGED 82 YEARS, MALAMKUNDU,
VIA CHENGALA, P.O. BANTHADUKKA - 671 541.
3. JANAKI,
W/O. GOVINDAN, AGED 57 YEARS, VAVADUKKAM,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
4. MADHAVI,
W/O. T.V. KANNAN, AGED 47 YEARS, KOLANGARADI,
VIA ANANDASHRAM, P.O. KANHIRADUKKAM - 671 531.
5. AMBADI,
S/O. LATE MANIKKAM, AGED 68 YEARS, THANNIYADI,
VIA ANANDASHRAM, P.O. KANHIRADUKKAM - 671 531.
6. NARAYANAN,
S/O. LATE MANIKKAM, AGED 62 YEARS, VAVADUKKAM,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
7. BALAKRISHNAN,
S/O. LATE MANIKKAM, AGED 45 YEARS, VAVADUKKAM,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
8. DAMODHARAN,
S/O. LATE MANIKKAM, AGED 43 YEARS, VAVADUKKAM,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
9. CHOYICHI,
W/O. RAMAN, AGED 57 YEARS, AYAMPARA, KALATHINGAL,
VIA PALLIKARA, P.O. PERIYA - 670 644.
2/-
-2-
OP(C).NO.2285/2016
10. SAROJINI,
S/O. SHASHI, AGED 52 YEARS, ADUTHOOTTIPPARA HOUSE,
VIA CHENGALA, P.O KUTTIKKOL - 671 541.
11. JANAKI,
W/O. GOPI, AGED 39 YEARS, NEAR N.S.S. ESTATE PANATHADY,
VIA ANANDASHRAM, P.O. PANATHUR - 671 531.
12. KOTTAN KUNHI,
S/O. KARICHI, AGED 62 YEARS, KALARIYADUKKAM HOUSE,
KUNDAMKUZHY VIA CHENGALA, P.O. KUNDAMKUZHY - 671 541.
13. NARAYANAN,
S/O. KARICHI, AGED 57 YEARS, MAYILAMKOTTA,
MALAMKUNDU, VIA CHENGALA, P.O. BANDADUKKA - 671 541.
14. KRISHNAN,
S/O. KARICHI, AGED 43 YEARS, MALAMKUNDU,
VIA CHENGALA, P.O. BANDADUKKA - 671 541.
15. GANGA,
W/O. LATE BALAKRISHNAN, AGED 57 YEARS, VAVADUKKAM,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
16. KARTHYAYANI,
W/O. KARUNAN, AGED 52 YEARS, KOLATHANGADU,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
17. SHYMALA,
W/O. KANNAN,AGED 43 YEARS, VAVADUKKAM,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
18. USHADEVI,
W/O. LATE NARAYANAN, AGED 39 YEARS, NELLIMOTTA,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
19. JYOTHIKUMARI,
W/O. SIBIN, AGED 36 YEARS, THEKKUMKATTIL,
MANHALI, MATTAPPURAM VIA MANNAM, P.O, MANNAM.
20. KRISHNAN,
S/O. LATE CHOYICHI, AGED 44 YEARS, VAVADUKKAM,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
21. THEYI,
W/O. KANNAN, AGED 70 YEARS, CHANAVALAPPIL,
VIA PALLIKKARA, P.O. PERIYA - 671 316.
22. NARAYANI,
W/O. NARAYANAN, AGED 67 YEARS, KOLATHANGADU HOUSE,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
3/-
-3-
OP(C).NO.2285/2016
23. MADHAVI,
W/O. KUMARAN, AGED 58 YEARS, BHANDARA VEEDU,
VIA CHENGALA, P.O.KOLATHUR - 671 541.
24. ACHUTHAN,
S/O. VELLACHI, AGED 60 YEARS, POLIYAPRAM,
VIA PALLIKKARA, P.O. PERIYA - 671 316.
25. CHAPPILA,
W/O. GOPALAN, AGED 57 YEARS, THANNITHODU,
VIA PALLIKKARA, P.O. PERIYA - 671 316.
26. RAMANI,
W/O. KANNAN, AGED 37 YEARS, THANATHUMGAL,
KANNOTH, VIA ANANDASHRAM, P.O KANHIRADUKKAM - 671 531.
27. KUNHIRAMAN,
S/O. THEYI, AGED 50 YEARS, CHANAVALAPPIL HOUSE,
KANNOTH, VIA PALLIKKARA, P.O PERIYA - 671 316.
28. NARAYANI,
W/O. LATE KAMALAKSHAN, AGED 45 YEARS,
CHANAVALAPPIL HOUSE,VIA PALLIKKARA,
P.O PERIYA - 671 316.
29. OMANA,
W/O. VELLUNGAN, AGED 43 YEARS, VALIAVALAPPIL,
VIA KASARAGOD, P.O UDUMA - 671 319.
30. USHA,
W/O. THAMBAN, AGED 40 YEARS, POLIYAPRAM,
VIA PALLIKKARA, P.O. PERIYA - 671 316.
31. SHARADA,
W/O. AMBADI, AGED 50 YEARS, KARA, KOLATHUR,
VIA CHENGALA, P.O. KOLATHUR - 671 541.
32. BALAKRISHNAN,
S/O. NARAYANI, AGED 42 YEARS, KOLATHANGADU,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
33. PADMAVATHI,
D/O. NARAYANI, AGED 37 YEARS, KOLATHANGADU,
VIA CHENGALA, P.O. BEDAKAM - 671 541.
34. SONIYA KUMARI,
W/O. KUMARAN, AGED 38 YEARS, MULIYAR,
VIA CHENGALA,P.O. MULIYAR - 671 542.
35. VELLACHI,
D/O. LATE MANIKKAM, AGED 71 YEARS,
KOOTTAKKANI HOUSE, VIA PALLIKKERE,
P.O RAWANESHWARAM - 671 316.
4/-
-4-
OP(C).NO.2285/2016
36. KANNAN,
S/O. LATE MANIKKAM, AGED 69 YEARS, NATTANKALLU,
PARANTHODU, CHITHARI, VIA PALLIKKARA,
P.O.RAWANESHWARAM - 671 316.
37. NARAYANI,
D/O. LATE KANDAN, AGED 50 YEARS, KOOTTAKKANI,
VIA PALLIKKARA, P.O.RAWANESHWARAM - 671 316.
38. KARTHYAYANI,
D/O. KANDAN, AGED 46 YEARS,KOOTTAKKANI,
VIA PALLIKKARA, P.O.RAWANESHWARAM - 671 316.
39. MADHAVI,
W/O. GOPALAN, AGED 42 YEARS, NERODI, PALLANCHI,
VIA MULIYAR, P.O. VATTAMTHATTA - 671 542.
40. PAVITHRI,
W/O. PURENDRAN, AGED 39 YEARS, THRIKKANNADU,
T.T. ROAD, VIA KASARAGOD, P.O. BEKAL - 671 318.
41. BHAVANI,
W/O. NARAYANAN, AGED 37 YEARS, RUKMINI NIVAS,
UDUMA, VIA PALLIKKARA, P.O. UDUMA - 671 319.
42. ROHINI,
D/O. VELLACHI, AGED 36 YEARS, KOOTTAKKANI,
VIA PALLIKKARA,P.O.RAWANESHWARAM - 671 316.
43. KAMMADATHU,
W/O. MALINGAN, AGED 67 YEARS, ARIMBYA,
VIA RAJAPURAM, P.O. KOTTODI - 671 532.
44. KUNHIRAMAN,
S/O. LATE AMBU, AGED 62 YEARS, EDAKKADAVU, CHULLIKKARA,
VIA ANANDASHRAM, P.O. PADIMARUTHU - 671 531.
45. KUNHANI,
W/O. AMBUNHI, AGED 56 YEARS, PALATHUMGAL HOUSE,
VIA ANANDASHRAM, P.O. PADIMARUTHU - 671 531.
46. CHOYICHI,
W/O. KANNAN, AGED 50 YEARS, ARIMBYA,
VIA RAJAPURAM, P.O. KOTTODI - 671 532.
47. SHYAMALA,
W/O. KRISHNAN, AGED 44 YEARS, CHULLIKKARA,
VIA ANANDASHRAM, P.O. PADIMARUTHU - 671 531.
48. MADHAVI,
W/O. BALAN, AGED 49 YEARS, CHETTUNKALLU,
CHULLIKKARA,VIA ANANDASHRAM,
P.O. PADIMARUTHU - 671 531.
5/-
-5-
OP(C).NO.2285/2016
49. DAMODHARAN,
S/O. MALINGAN, AGED 46 YEARS, PERIYA,
VIA ANANDASHRAM, P.O. KANHIRAPOLI - 671 531.
50. KRISHNAN,
S/O. MALINGAN, AGED 42 YEARS, ARIMBYA,
VIA RAJAPURAM P.O. KOTTODI - 671 532.
51. SUNILKUMAR,
S/O. AMBUNHI, AGED 37 YEARS, PALATHUNGAL,
CHULLIKKARA,VIA ANANDASHRAM,
P.O. PADIMARUTHU - 671 531.
52. ANITHA,
W/O. RAJAN, AGED 36 YEARS, KUZHINHADI MAKKI,
VIA PALLIKKARA,P.O.RAWANESHWARAM - 671 316.
53. JANAKI,
W/O. LATE KUNHIRAMAN, AGED 75 YEARS,
PARAMMAL, TRIKKANAD, P.O. BEKAL - 671 318.
54. KALYANI,
W/O.KANNAN, AGED 73 YEARS, CHAPPAYIL NHEROOL,
VIA CHENGALA, P.O. KUTTIKKOL - 671 541.
55. SHARADA,
W/O. KRISHNAN, AGED 71 YEARS, SUVARNAMOTTA,
HARIPURAM, VIA ANANDASHRAM, P.O. PULLOOR - 671 531.
56. KUNHIKKANNAN,
S/O. LATE VELLACHI, AGED 69 YEARS, UPNA BAZAR,
KOTTIKULAM, P.O, BEKAL - 671 318.
57. JANAKI,
W/O. POKKAN, AGED 51 YEARS, MOLOTHUNGAL,
KUTTIKKOL, VIA CHENGALA, P.O. KUTTIKKOL - 671 541.
58. KUTTIKRISHNAN,
S/O. KANNAN, AGED 44 YEARS, CHAPPAYIL,
CHULLIKKARA,VIA ANANDASHRAM,
P.O. PADIMARUTHU - 671 531.
59. USHA,
W/O. SHASHIDHARAN, AGED 37 YEARS, PALADUKKAM,
VIA PALLIKKARA, P.O. PERIYA - 671 316.
60. BALAKRISHNAN,
S/O. KANNAN, AGED 37 YEARS, CHAPPAYIL, NHEROOL,
VIA CHENGALA, P.O. KUTTIKKOL - 671 541.
61. BABY,
D/O. KRISHNAN, AGED 48 YEARS, PUTHIVALAPPIL,
KALANADU, P.O,. UDUMA - 671 319.
6/-
-6-
OP(C).NO.2285/2016
62. SAROJINI,
W/O. KRISHNAN, AGED 46 YEARS, KUTHIR,
MALANKUNNU, VIA KANHANGAD, P.O, BEKAL - 671 318.
63. SREEDHARAN,
S/O. KRISHNAN, AGED 44 YEARS, SUVARNAMOTTA,
PULLUR, P.O. HARIPURAM - 671 531.
64. GEETHA,
W/O. PRADEEP, AGED 42 YEARS, PALLIKKARA,
VIA KANHANGAD, P.O. PALLIKKERE - 671 316.
65. KARICHI,
W/O. MULIYAR KANNAN, AGED 70 YEARS,
NATTAKKAL, WEST ELERI, VIA PARAPPA,
P.O. NATTAKKAL - 671 533.
66. BALAN,
S/O. KARICHI, AGED 43 YEARS, NATTAKKAL,
WEST ELERI, VIA PARAPPA,P.O. NATTAKKAL - 671 533.
67. UPENDRAN,
S/O. MULIYAR KANNAN, AGED 40 YEARS,NATTAKKAL,
WEST ELERI, VIA PARAPPA,P.O. NATTAKKAL - 671 533.
68. SHARADA,
W/O. KRISHNAN, AGED 65 YEARS, NATTAKKAL,
WEST ELERI, VIA PARAPPA,P.O. NATTAKKAL - 671 533.
69. KUMARAN,
S/O. KANATHIL KANNAN, AGED 61 YEARS,
WEST ELERI, P.O. NATTAKKAL - 671 533.
70. GANGADHARAN NALVEETTUKARAN,
S/O. LATE KANATHIL KANNAN, AGED 55 YEARS,
KIZHAKKE VEEDU, UDAYAMANGALAM ROAD,
UDUMA, VIA KASARAGOD, P.O. UDUMA - 671 319.
71. LAKSHMI,
D/O. MULIYA KANNAN, AGED 37 YEARS,
KIZHAKKE VEEDU,NATTAKKAL,VIA PARAPPA,
P.O. NATTAKKAL - 671 533.
72. MURALEEDHARAN,
S/O. KRISHNAN, AGED 43 YEARS, KIZHAKKE VEEDU,
NATTAKKAL,WEST ELERI, VIA PARAPPA,
P.O. NATTAKKAL - 671 533.
73. JANAKI,
W/O. LATE ACHUTHAN, AGED 43 YEARS, YENIYARP,BELA,
VIA KUMBALA, P.O. BELA - 671 321.
7/-
-7-
OP(C).NO.2285/2016
74. THEYYAMMA,
W/O. APPAKUNHI, AGED 62 YEARS, MANIMUNTHA,
SULLIA, VIA PALLIKKARA, P.O. THODIKKANAM - 671 316.
75. KAMALA,
W/O. KUNHITHEEYYAN, AGED 60 YEARS, PADAVU, SULLIAR,
VIA ADKAR, P.O. ADKAR, KARNATAKA - 574 239.
76. BALAKKI,
W/O. KUMARAN, AGED 58 YEARS, SAMPAJA,
VIA COORG, P.O. SAMPAJE - 574 234, COORG DISTRICT.
77. ANITHA,
W/O. GOPALAN, AGED 46 YEARS, YENIYARP BELA,
VIA KUMBLA, P.O. BELA - 671 321.
78. LAKSHMI NARAYANAN,
S/O. JANAKI, AGED 43 YEARS,YENIYARP,BELA,
VIA KUMBLA, P.O. BELA - 671 321.
79. SHASHIKALA,
D/O. JANAKI, AGED 42 YEARS, YENIYARP, BELA,
VIA KUMBLA, P.O. BELA - 671 321.
80. GANESHA,
S/O. JANAKI, AGED 40 YEARS, YENIYARP, BELA,
VIA KUMBLA, P.O. BELA - 671 321.
81. USHA,
D/O. JANAKI, AGED 38 YEARS, YENIYARP HOUSE, BELA,
VIA KUMBLA, P.O. BELA - 671 321.
82. SANTHOSH,
S/O. JANAKI, AGED 36 YEARS, YENIYARP HOUSE, BELA,
VIA KUMBLA, P.O. BELA - 671 321.
83. NARAYANA,
S/O. THEYYAMMA, AGED 39 YEARS, THODIKKANAM,
VIA SULLIA, P.O THODIKKANAM - 671 316.
84. DAMODHARA,
S/O.THEYYAMMA, AGED 37 YEARS, THODIKKANAM,
VIA SULLIA, P.O THODIKKANAM - 671 316.
85. MANORAMA,
W/O. BHASKARAN, AGED 38 YEARS, VANANILAYA, PADAVU
ADKAR, VIA SULLIA, P.O JALSOOR, KARNATAKA - 574 239.
86. SHASHIKALA,
D/O. KUNHITHEEYYAN, AGED 36 YEARS,
ADKAR, VIA SULLIA, P.O ADKAR, KARNATAKA - 574 239.
8/-
-8-
OP(C).NO.2285/2016
87. S. SAROJA,
D/O. KUMARAN, AGED 36 YEARS, SAMPAJA,
VIA COORG, P.O. SAMPAJE - 574 234,
COORG DISTRICT.
88. KARICHI,
D/O. LATE APPA, AGED 75 YEARS, CHETTUKAL,
POODAMKALLU, VIA ANANDASHRAM,
P.O. PADIMARUTHU - 671 531.
89. NARAYANI,
W/O. APPA, AGED 71 YEARS, KOTTILLAM, KUTTIKKOL,
VIA CHENGALA, P.O KUTTIKKOL - 671 541.
90. BALAKRISHNA,
S/O. KARICHI, AGED 51 YEARS,CHETTUKAL,
POODAMKALLU, VIA ANANDASHRAM,
P.O. PADIMARUTHU - 671 531.
91. SAVITHRI,
W/O. LATE NARAYANAN, AGED 47 YEARS,
CHETTUKAL,POODAMKALLU, VIA ANANDASHRAM,
P.O. PADIMARUTHU - 671 531.
92. SHANTHA,
W/O. BALAKRISHNAN, AGED 37 YEARS, ADOTTUKAYA,
VIA RAJAPURAM, P.O. KALLAR - 671 532.
93. SHASHI,
S/O. NARAYANI, AGED 42 YEARS, KOTTILLA, KUTTIKKOL,
VIA CHENGALA, P.O KUTTIKKOL - 671 541.
94. PRASEETHA,
W/O. KUNHIRAMAN, AGED 38 YEARS, KUNDUVALAPPIL HOUSE,
VIA BEKAL, P.O. PANAYAL - 671 318
95. UMBICHI,
W/O. LATE CHOYI AMBU, AGED 80 YEARS, KOTTIKKULAM,
P.O, BEKAL - 671 318.
96. KUNHI KANNAN,
S/O. LATE CHOYI AMBU, AGED 65 YEARS,
KOTTIKKULAM, P.O. BEKAL - 671 318.
97. CHANDRAVATHI,
D/O. LATE CHOYI AMBU, AGED 45 YEARS,
KOTTIKKULAM, P.O. BEKAL - 671 318.
98. SHARADA,
W/O. LATE KUNHIRAMAN, AGED 70 YEARS, MARANVALAPPIL,
KOTTIKKULAM, P.O. BEKAL - 671 318.
9/-
-9-
OP(C).NO.2285/2016
99. PREMA,
D/O. LATE KUNHI KANNAN AND W/O. KUMARAN,
AGED 58 YEARS, KOODAL(KUDLU), P.O.MADHUR ROAD,
KASARAGOD - 671 124.
100. NARAYANI,
D/O. KUNHIRAMAN, AGED 70 YEARS, KIZHAKKEVEEDU,
UDAYAMANGALAM, P.O, UDUMA - 671 319.
101. BALAN,
S/O. KUNHIRAMAN, AGED 68 YEARS, CHANTHAKAI,
NEAR IDUVANKAL TEMPLE, P.O. KALANAD - 671 317.
102. SAROJINI,
D/O. KUNHIRAMAN, AGED 59 YEARS, CHANTHAKAI,
NEAR IDUVANKAL TEMPLE, P.O. KALANAD - 671 317.
103. LAKSHMI,
D/O/. KUNHIRAMAN, AGED 56 YEARS, CHANTHAKAI,
NEAR IDUVANKAL TEMPLE, P.O. KALANAD - 671 317.
104. GIRIDHARAN,
S/O. LATE SHANTHA, AGED 33 YEARS,
KIZHAKKEVEEDU,UDAYAMANGALAM, P.O, UDUMA - 671 319.
105. HARI,
S/O. LATE SHANTHA, AGED 30 YEARS,KIZHAKKEVEEDU,
UDAYAMANGALAM, P.O, UDUMA - 671 319.
106. PRABHAKARAN,
S/O. LATE KUNHI KANNAN, AGED 60 YEARS,
EDANNER, P.O. CHENGALA - 671 541.
107. RAGHAVAN, S/O.LATE KUNHI KANNAN,
AGED 52 YEARS, EDANNER, P.O.CHENGALA-671 541
BY ADVS.SRI.D.KRISHNA PRASAD
SMT.S.SANTHY
SMT.MINI V.MENON
SRI.P.VISHNU PRASAD
RESPONDENT(S):
----------------------------
1. M.AMBADY,
S/O. LATE APPOKKAN, AGED 82 YEARS,
RESIDING AT KIZHAKKEKKARA (WEST),P.O.UDUMA,
UDUMA VILLAGE, KASARAGOD TALUK, KASARAGOD - 671 319.
2. M. CHIRUTHA,
D/O. LATE APPOKKAN, AGED 69 YEARS,
RESIDING AT KIZHAKKEKKARA (WEST),P.O. UDUMA,
UDUMA VILLAGE, KASARAGOD TALUK, KASARAGOD - 671 319.
10/-
-10-
OP(C).NO.2285/2016
3. M. KUNHANI,
S/O. LATE APPOKKAN, AGED 66 YEARS,
RESIDING AT KIZHAKKEKKARA (WEST),P.O.UDUMA,
UDUMA VILLAGE, KASARAGOD TALUK, KASARAGOD - 671 319.
4. M. KRISHNAN,
S/O. LATE APPOKKAN, AGED 61 YEARS,
RESIDING AT KIZHAKKEKKARA (WEST),P.O.UDUMA,
UDUMA VILLAGE, KASARAGOD TALUK, KASARAGOD - 671 319.
5. M. RAMADAS,
S/O. LATE APPOKKAN, AGED 59 YEARS,
RESIDING AT KIZHAKKEKKARA (WEST),P.O.UDUMA,
UDUMA VILLAGE, KASARAGOD TALUK, KASARAGOD - 671 319.
6. K.V. KUNHIKANNAN,
S/O. LATE CHOYI AMBU, AGED 55 YEARS, UDAYAMANGALAM,
UDUMA VILLAGE, P.O. UDUMA - 671 319.
7. KARTHYAYANI,
D/O. LATE CHOYI AMBU AND W/O. KRISHNAN, AGED 52 YEARS,
KIZHAKKE VALAPPIL, UDAYAMANGALAM,
UDUMA VILLAGE, P.O. UDUMA - 671 319.
8. KUMARAN,
S/O. LATE CHOYI AMBU, AGED 48 YEARS, MUKKUNNATH,
UDUMA VILLAGE, P.O. UDUMA - 671 319.
9. ASHOKAN,
S/O. LATE CHOYI AMBU, AGED 48 YEARS, MUKKUNNATH,
UDUMA VILLAGE, P.O. UDUMA - 671 319.
10. SAROJA,
S/O. LATE CHOYI AMBU AND W/O. BHASKARAN,
AGED 43 YEARS, KANNUKULANGARA,
UDUMA VILLAGE, P.O. UDUMA - 671 319.
11. RADHA M.V, W/O. LATE APPUKKUNHI, AGED 60 YEARS,
KARIVELLUR VILLAGE, PALAKKUNNU, POST KARIVELLUR,
KANNUR - 670 521.
12. ANIL, S/O. LATE APPUKKUNHI, AGED 35 YEARS,
KARIVELLUR VILLAGE, PALAKKUNNU,
POST KARIVELLUR, KANNUR - 670 521.
13. ARUN, S/O. LATE APPUKKUNHI, AGED 32 YEARS,
KARIVELLUR VILLAGE, PALAKKUNNU,
POST KARIVELLUR, KANNUR - 670 521.
14. K.V. MADHAVI, D/O. LATE VELLACHI, AGED 62 YEARS,
KIZHAKKEKKARA (WEST),UDUMA VILLAGE,
P.O. UDUMA - 671 319.
11/-
-11-
OP(C).NO.2285/2016
15. K. KOTTANKUNHI,
D/O. LATE VELLACHI, AGED 59 YEARS,
KIZHAKKEKKARA (WEST),UDUMA VILLAGE,
P.O. UDUMA - 671 319.
16. K.V. SUSHEELA,
D/O. LATE VELLACHI, AGED 56 YEARS,
KIZHAKKEKKARA (WEST),UDUMA VILLAGE,
P.O. UDUMA - 671 319.
17. K.V. NIRMALA,
W/O. LATE RAGHAVAN, AGED 44 YEARS,
KIZHAKKEKKARA (WEST),UDUMA VILLAGE,
P.O. UDUMA - 671 319.
18. N.R. NIROSHA,
D/O. LATE RAGHAVAN, AGED 24 YEARS,
KIZHAKKEKKARA (WEST),UDUMA VILLAGE,
P.O. UDUMA - 671 319.
19. N.R. AMBIKASUTHAN,
S/O. LATE RAGHAVAN, AGED 24 YEARS,
KIZHAKKEKKARA (WEST),UDUMA VILLAGE,
P.O. UDUMA - 671 319.
20. DAMODARAN,
S/O. KUMARAN, AGED 52 YEARS,
KIZHAKKEKKARA,UDUMA VILLAGE,
P.O. UDUMA - 671 319.
21. PURUSHOTHAMAN,
S/O. CHOICHI, AGED 42 YEARS, THANNITHODU HOUSE,
PERIYA VILLAGE, P.O, PERIYA - 671 316.
22. KUNHI KRISHNAN,
S/O. THEYI, AGED 36 YEARS, CHANAVALAPPIL,
PERIYA VILLAGE, P.O. PERIYA - 671 316.
23. AAPPAKUNHI,
S/O. KANDAN, AGED 48 YEARS, KOOTTAKKANI HOUSE,
AJANUR VILLAGE, VIA PALLIKKERE,
P.O. RAWANESHWARAM - 671 316.
24. BALAKRISHNAN,
S/O. KANDAN,AGED 40 YEARS, KOOTTAKKANI HOUSE,
AJANUR VILLAGE, VIA PALLIKKERE,
P.O. RAWANESHWARAM - 671 316.
25. DAMODARAN,
S/O. AMBU, AGED 49 YEARS, CHETTUNKALLU,
CHULLIKKARA, VIA ANANDASHRAM, P.O. PADIMARUTHU - 671 531.
12/-
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OP(C).NO.2285/2016
26. KRISHNAN,
S/O. KUNHIRAMAN, AGED 57 YEARS, PARAMMAL HOUSE,
PALLIKKARA VILLAGE, TRIKKANADU,
P.O. BEKAL - 671 318.
27. VELAYUDHAN,
S/O. KUNHIRAMAN, AGED 50 YEARS, PARAMMAL HOUSE,
PALLIKKARA VILLAGE, TRIKKANADU,
P.O. BEKAL - 671 318.
28. VENUGOPALAN,
S/O. KANNAN, AGED 48 YEARS, CHAPPAYIL HOUSE,
KUTTIKKOL, KUTTIKKOL VILLAGE, VIA CHENGALA,
P.O. KUTTIKKOL - 671 541.
29. VIJAYAN,
S/O. KRISHNAN, AGED 50 YEARS, SUVARNAMOTTA,
PULLOOR, PULLOOR VILLAGE, VIA ANANDASHRAM,
P.O. HARIPURAM - 671 531.
30. AJAYAN,
S/O. KRISHNAN, AGED 39 YEARS, SUVARNAMOTTA,
PULLOOR, PULLOOR VILLAGE, VIA ANANDASHRAM,
P.O. HARIPURAM - 671 531.
31. KUNHIRAMAN,
S/O. APPOOKKAN, AGED 52 YEARS,
RESIDING AT KOPPAL, UDUMA WEST, UDUMA VILLAGE,
KASARAGOD TALUK, P.O. UDUMA - 671 319.
32. ROHINI,
W/O. LATE AMBADI, AGED 65 YEARS,
MUKKUNNATH HOUSE,
VIA UDUMA, KASARAGOD TALUK,
POST BARA - 671 319.
33. SAJITH, S/O. LATE AMBADI, AGED 45 YEARS,
MUKKUNNATH HOUSE, VIA UDUMA,
KASARAGOD TALUK, POST BARA - 671 319.
34. SANTHOSH, S/O. LATE AMBADI, AGED 40 YEARS,
MUKKUNNATH HOUSE, VIA UDUMA,
KASARAGOD TALUK, POST BARA - 671 319.
35. SURESH, S/O. LATE AMBADI, AGED 37 YEARS,
MUKKUNNATH HOUSE, VIA UDUMA,
KASARAGOD TALUK, POST BARA - 671 319.
13/-
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OP(C).NO.2285/2016
36. SARALA, S/O. LATE AMBADI, AGED 35 YEARS,
MUKKUNNATH HOUSE, VIA UDUMA, KASARAGOD TALUK,
POST BARA - 671 319.
R2 TO R11,R13 TO R15,R17,R19 & 20 BY ADVS. SRI.T.R.RAVI
SRI.JAWAHAR JOSE
SRI.V.VINAY MENON
SMT.CISSY MATHEWS
SMT.ANU BALAKRISHNAN NAMBIAR
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD
ON 20-02-2017, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
sts
OP(C).No. 2285 of 2016 ()
-------------------------------------
APPENDIX
PETITIONER(S)' EXHIBITS
-------------------------------------
EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S. NO.8/2014 ON THE FILE OF THE
SUB COURT, KASARAGOD, DATED 23.01.2014.
EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT OF DEFENDANTS 1 TO 17,
19 AND 20 IN O.S. NO. 8/2014 ON THE FILE OF THE SUB COURT,
KASARAGOD, DATED 03.06.2014.
EXHIBIT P3 TRUE COPY OF THE I.A NO.36 OF 2016 DATED 18.01.2016 IN O.S. NO. 8
OF 2014 ON THE FILE OF THE SUB COURT, KASARAGOD.
EXHIBIT P3(A) TRUE COPY OF THE AFFIDAVIT FILED IN SUPPORT OF I.A. NO.36
OF 2016 DATED 18.01.2016 IN O.S. NO. 8 OF 2014 ON THE FILE OF THE
SUB COURT,KASARAGOD.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 10.02.2016 IN I.A. NO.36 OF 2016 IN
O.S. NO.8 OF 2014 ON THE FILE OF THE SUB COURT KASARAGOD.
RESPONDENT(S)' EXHIBITS: NIL
--------------------------------------------
/TRUE COPY/
P.A.TO JUDGE
sts
A. MUHAMED MUSTAQUE, J.
--------------------------------------------------
O.P.(C) No. 2285 of 2016
--------------------------------------------------
Dated this the 20th day of February, 2017
J U D G M E N T
1.Petitioners are the plaintiffs in a suit for partition. They filed an application to appoint an Advocate Commissioner for identification of the property, which was dismissed. It is challenging this, the petitioners have come up before this Court.
2.Though notice sent to respondents 32 to 36 is refused, taking note of the fact that the disposal of this original petition will not harm the unserved respondents, notice to them is dispensed with.
3.The plaintiffs' case is that plaint A & B schedule properties referred in the plaint are one and same, whereas the defendants' case is that both are different.
4.Considering the nature of the dispute, this Court is of the view that the court below ought to have allowed the application for appointment of commission. O.P.(C) No. 2285 of 2016
..2..
Accordingly, the impugned order is set aside and the application is allowed. The court below shall fix the remuneration payable to the commissioner.
5.The original petition is disposed of, as above.
Sd/-
A. MUHAMED MUSTAQUE JUDGE bka/-