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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Jharkhand - Subsection

Section 44(3)(i) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

(i)in the case of a rule made with reference to clause (a) of subsection (2), with imprisonment which may extend to three months, or with fine which may extend to five thousand rupees or with both;