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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(1)(A) in The Goa Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(A)The old age home shall have physical facilities and shall be run in accordance with operational norms as laid down in the Schedule appended to these Rules;