Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 4 in The M.P. Award of Scholarships (Free-Flying Training) Rules, 1973 4. Value of Scholarships. - Each Scholarship shall be of the value of Rs 28 per flying hour and shall be limited to sixty hours per candidate.
